M. C. JAIN

75 recorded High Court judgment(s) · 2000–2002

Courts

Disposal nature

Recent judgments

• MUNJAIT v. STATE and ORS. — Uttarakhand High Court (2002-04-17)
• JARNAIL SINGH v. STATE — Uttarakhand High Court (2001-11-06)
• C.M. GAUTAM v. STATE OF U.P. — Uttarakhand High Court (2001-11-05)
• SMT.USHA SAWHNEY and ANOTHER v. STATE OF U.P. and OTHERS — Uttarakhand High Court (2001-11-03)
• REV RAJ v. D.P.GUPTA AND ANOTHER — Uttarakhand High Court (2001-10-16)
• SMT. ARCHANA TYAGI v. STATE and ORS. — Uttarakhand High Court (2001-10-08)
• JOT SINGH v. SAUKIN SINGH and ANOTHER — Uttarakhand High Court (2001-10-06)
• JHABAR SINGH and ORS. v. STATE and ANOTHER — Uttarakhand High Court (2001-10-04)
• GYAN DAS and ANOTHER v. STATE — Uttarakhand High Court (2001-10-04)
• UDEL SINGH v. STATE — Uttarakhand High Court (2001-10-01)