M.C.HARI RANI, R.BASANT
1,614 recorded High Court judgment(s) · 2008–2011
Open in Lexace · Search this judge's casesCourts
| Kerala High Court | 1614 |
Disposal nature
| DISMISSED | 811 |
| PARTLY ALLOWED | 304 |
| ALLOWED | 292 |
| DISMISSED AS NOT PRESSED | 92 |
| DISMISSED AS WITHDRAWN | 55 |
| DISPOSED OF | 30 |
| CLOSED | 11 |
| REMANDED | 6 |
Recent judgments
- LALU v. THITHU MOHAN — Kerala High Court (2011-12-07)
- SREE POORNATHRAYEESA BHAKTHAJANA SAMITHI v. COCHIN DEVASWOM BOARD — Kerala High Court (2011-10-25)
- M.S.SANGEETH & OTHERS v. THE STATE OF KERALA & OTHERS — Kerala High Court (2011-10-25)
- MUJEEB REHMAN v. THE DEPUTY SUPERINTENDENT OF POLICE — Kerala High Court (2011-10-25)
- VINOD v. CHANDRAN AND OTHERS — Kerala High Court (2011-10-25)
- JAYADEVAN v. JOSE KOCHUMMEN AND OTHERS — Kerala High Court (2011-10-25)
- RUKHIYABI.K.P.& OTHERS v. SADANANDAN & ANOTHER — Kerala High Court (2011-10-25)
- RAJI.V. v. KRISHNAKUMAR AND OTHERS — Kerala High Court (2011-10-25)
- SUJITH v. PRIYEMVADAN AND OTHERS — Kerala High Court (2011-10-24)
- JAYARAM v. THE ORIENTAL INSURANCE CO.LTD. — Kerala High Court (2011-10-24)
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