M.C.HARI RANI, K.BALAKRISHNAN NAIR
916 recorded High Court judgment(s) · 2008–2009
Open in Lexace · Search this judge's casesCourts
| Kerala High Court | 916 |
Disposal nature
| DISPOSED OF | 400 |
| DISMISSED | 306 |
| CLOSED | 136 |
| ALLOWED | 25 |
| DISMISSED AS WITHDRAWN | 24 |
| DISMISSED AS INFRUCTUOUS | 19 |
| DISMISSED AS NOT PRESSED | 3 |
| DISMISSED FOR DEFAULT | 1 |
Recent judgments
- RAYAPPAN AND ANOTHER v. STATE OF KERALA AND OTHERS — Kerala High Court (2009-07-03)
- V.SASIKALA v. UNION OF INDIA AND OTHERS — Kerala High Court (2009-07-03)
- RAYAPPAN AND ANOTHER v. STATE OF KERALA AND OTHERS — Kerala High Court (2009-07-03)
- KERALA STATE ROAD TRANSPORT CORPN. v. A.DIVAKARAN NAIR — Kerala High Court (2009-04-03)
- KERALA STATE ROAD TRANSPORT CORPN. v. M.ALI AKBAR — Kerala High Court (2009-04-03)
- M/S. OSCAR (INFO) SERVICES v. STATE OF KERALA — Kerala High Court (2009-04-03)
- K.S.R.T.C. v. V.APPUKUTTAN ASSARI — Kerala High Court (2009-04-03)
- KERALAKUMARAN v. BABY SAROJAM — Kerala High Court (2009-02-02)
- STATE OF KERALA v. SUNIL @ SAJI — Kerala High Court (2009-01-06)
- AUGUSTIN RAJ S.N. v. THE SUB INSPECTOR OF POLICE AND OTHERS — Kerala High Court (2008-12-19)
Lex