M.C.HARI RANI
341 recorded High Court judgment(s) · 2008–2011
Open in Lexace · Search this judge's casesCourts
| Kerala High Court | 341 |
Disposal nature
| DISMISSED | 115 |
| PARTLY ALLOWED | 88 |
| ALLOWED | 73 |
| DISPOSED OF | 35 |
| CLOSED | 16 |
| DISMISSED AS INFRUCTUOUS | 6 |
| DISMISSED AS WITHDRAWN | 5 |
| (unspecified) | 2 |
Recent judgments
- M.B.GOPI v. VINOY C.PAPPACHAN — Kerala High Court (2011-08-22)
- A.C.IDICULA v. STATE OF KERALA — Kerala High Court (2011-07-01)
- NARAYANANKUTTY v. K.V.JOSE — Kerala High Court (2011-07-01)
- K.T.MUHAMMED v. SYED — Kerala High Court (2011-07-01)
- REGHU KUMAR v. STATE OF KERALA — Kerala High Court (2011-07-01)
- P.K.UTHUPPU v. MATHEW KUNJUMON — Kerala High Court (2011-06-30)
- SOOCY THOMAS KURIAN v. C.T.BABU — Kerala High Court (2011-06-30)
- C.K.THOMAS & COMPANY v. STATE OF KERALA — Kerala High Court (2011-06-30)
- MOIDEEN HAJI v. STATE — Kerala High Court (2011-06-30)
- REGHULAL v. ANILA — Kerala High Court (2011-06-29)
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