M.A. CHOWDHARY

1,313 recorded High Court judgment(s) · 2022–2026

Courts

High Court of J&K and Ladakh

1313

Disposed Off	599
DISMISSED FOR NON PROSECUTION	313
Dismised	179
Disposed Off as Withdrawn	125
Dismissed as Infractuous	69
Transferred CAT SRINAGAR	28

M/S ALPINE AGRO SERVICES v. UNION OF INDIA AND ORS. (CONSUMER AFFAIRS AND PUBLIC DISTRIBUTION) — High Court of J&K and Ladakh (2026-06-06)
RAJNI RAINA AND ANOTHER v. UNION TERRITORY OF J AND K AND OTHERS (REVENUE) — High Court of J&K and Ladakh (2026-06-06)
GHULAM MOHAMMAD RATHER v. ZAINA BANO AND ORS. — High Court of J&K and Ladakh (2026-06-06)
M/S HALEEM INFRASTRUCTURE AND ENGINEERS v. UNION TERRITORY OF J AND K AND OTHERS (PUBLIC WORKS / ROADS AND BUILDINGS) — High Court of J&K and Ladakh (2026-06-06)
AASHIQ HUSSAIN NAIKOO v. UNION TERRITORY OF J AND K AND ORS. (HOME) — High Court of J&K and Ladakh (2026-06-06)
MEHRAJ UD DIN BHAT v. UNION TERRITORY OF J AND K AND ORS. (HOME) — High Court of J&K and Ladakh (2026-06-06)
SHEERAZ AHMAD RAINA v. RADIANCE PRO PACKING PVT LIMIITED — High Court of J&K and Ladakh (2026-06-05)
IRFAN AKBAR BACHA v. JAMMU AND KASHMIR BANK LTD TH.CHAIRMAN AND OTHERS — High Court of J&K and Ladakh (2026-06-05)
M/D YLDA INDIA PRIVATE LIMITED v. UNION TERRITORY OF J AND K AND OTHERS (RURAL DEVELOPMENT / PANCHAYATI RAJ) — High Court of J&K and Ladakh (2026-06-05)
PEERZADA MOHAMMAD SYED v. SATTE OF JK AND ORS — High Court of J&K and Ladakh (2026-06-04)