M.A.ABDUL HAKHIM

371 recorded High Court judgment(s) · 2009–2026

Courts

Disposal nature

Recent judgments

• DR.RAMEES T.P v. KERALA VETERINARY & ANIMAL SCIENCES UNIVERSITY — Kerala High Court (2026-03-31)
• C.A.UNNIKRISHNAN v. THE DIST. COLLECTOR & 4 ORS. — Kerala High Court (2026-02-23)
• NABEESA v. UNION BANK OF INDIA — Kerala High Court (2025-12-15)
• M.J. MATHEW v. STATE OF KERALA — Kerala High Court (2025-12-12)
• KSE LTD., IRINJALAKUDA v. THE GENERAL MANAGER, SOUTHERN RAILWAYS & — Kerala High Court (2025-11-26)
• M/S.JOSCO FASHION JEWELLERS v. STATE OF KERALA — Kerala High Court (2025-11-13)
• R. RAHMATH v. STATE OF KERALA — Kerala High Court (2025-11-13)
• BHAGEERATHI AMMA v. METILDA FERNS — Kerala High Court (2025-06-12)
• SMT.MERLIN JOHN v. MR. JOSEPH NEVIL (DIED; LEGAL HEIR IMPLEADED) — Kerala High Court (2025-05-27)
• SMT.MERLIN JOHN v. MR.JOSEPH NEVIL (DIED; LEGAL HEIR IMPLEADED) — Kerala High Court (2025-05-27)