LexLOK PAL SINGH
22 recorded High Court judgment(s) · 2018–2019
Open in Lexace · Search this judge's casesCourts
| Uttarakhand High Court | 22 |
Disposal nature
| DISPOSED | 8 |
| ALLOWED | 7 |
| DISMISSED | 6 |
| GRANTED | 1 |
Recent judgments
- Surendra Singh Negi v. State Of Uttarakhand AND OTHERS — Uttarakhand High Court (2019-07-19)
- Ms. Anjali Bhargwa v. State Of Uttarakhand AND OTHERS — Uttarakhand High Court (2019-07-19)
- State Of Uttarakhand AND OTHERS v. Harish Chandra Sati AND OTHERS — Uttarakhand High Court (2018-12-11)
- Ramesh Kumar Sharma v. State Of Uttarakhand AND OTHERS — Uttarakhand High Court (2018-12-11)
- Shailendra Singh Bisht v. Chief Secretary AND OTHERS — Uttarakhand High Court (2018-12-11)
- Sudhir Kumar v. State Of Uttarakhand AND OTHERS — Uttarakhand High Court (2018-12-11)
- Registrar, Indian Institute Of Technology Roorkee AND OTHERS v. Smt. Sunita Kunwar — Uttarakhand High Court (2018-12-11)
- PREM SHANKAR MISHRA v. STATE OF UTTARAKHAND — Uttarakhand High Court (2018-12-10)
- JAID ALAM v. STATE OF UTTARAKHAND — Uttarakhand High Court (2018-12-10)
- SAURABH SINGH v. GOVIND BALLABH PANT UNIVERSITY OF AGRICULTURE AND TECHNOLOGY (GBPUAT) PANTNAGAR — Uttarakhand High Court (2018-11-26)