LexLOK PAL SINGH
3,037 recorded High Court judgment(s) · 2003–2021
Open in Lexace · Search this judge's casesCourts
| Uttarakhand High Court | 3037 |
Disposal nature
| DISPOSED | 946 |
| DISMISSED | 778 |
| ALLOWED | 462 |
| DISMISSED AS WITHDRAWN | 252 |
| DISMISSED AS INFRUCTUOUS | 228 |
| DISMISSED IN DEFAULT | 180 |
| GRANTED | 113 |
| REJECTED | 28 |
Recent judgments
- ALAKNANDA HYDRO POWER COMPANY LTD. v. STATE OF UTTARAKHAND — Uttarakhand High Court (2021-02-12)
- M/S JAIPRAKASH POWER VENTURES LIMITED v. STATE OF UTTARAKHAND THROUGH PRINCIPAL SECRETARY — Uttarakhand High Court (2021-02-12)
- ALAKNANDA HYDRO POWER COMPANY LTD. v. STATE OF UTTARAKHAND — Uttarakhand High Court (2021-02-12)
- ESS ELL MOTORS v. STATE OF UTTARAKHAND — Uttarakhand High Court (2021-02-12)
- OBEROI MOTORS A UNIT OF S.L. OBEROI MINERALS PVT. LTD. v. STATE OF UTTARAKHAND — Uttarakhand High Court (2021-02-12)
- Alaknanda Hydro Power Company Ltd ahpcl v. State Of Uttarakhand AND OTHERS — Uttarakhand High Court (2021-02-12)
- ALAKNANDA HYDRO POWER COMPANY LTD. v. STATE OF UTTARAKHAND — Uttarakhand High Court (2021-02-12)
- M/s Swasti Power Pvt. Ltd. v. State Of Uttarakhand AND OTHERS — Uttarakhand High Court (2021-02-12)
- M/s Swasti Power Pvt Ltd v. State Of Uttarakhand AND OTHERS — Uttarakhand High Court (2021-02-12)
- Thdc India Ltd. v. State Of Uttarakhand AND OTHERS — Uttarakhand High Court (2021-02-12)