LOK ADALATH

56,322 recorded High Court judgment(s) · 2001–2026

Courts

Karnataka High Court

56322

DISPOSED	56179
DISMISSED	105
DROPPED	28
Dismissed for Non-Prosecution	5
Relaxation	1
(unspecified)	1
Partly Allowed	1
IA/Memo/VK/OP in disposal	1

NAZIYA ANJUM v. CHOLAMANDALAM GEN. INS. CO. LTD., — Karnataka High Court (2026-03-14)
THE MANAGER, SHRIRAM GENERAL INSURANCE COMPANY LIMITED v. SHRI. BASALINGAPP S/O BASAPPA ALIYAS GUGGARI — Karnataka High Court (2026-03-14)
SRI KUM LEELA R v. SRI GOVINDAPPA — Karnataka High Court (2026-03-14)
SMT NAVEEDA BANU v. SRI MUNIKRISHNA — Karnataka High Court (2026-03-14)
PADMA C v. PRAJWAL T N — Karnataka High Court (2026-03-14)
KUM. THAYAMMA v. THE REGIONAL MANAGER — Karnataka High Court (2026-03-14)
SRI. UMESH v. M/S. JYOTHI CON MIX — Karnataka High Court (2026-03-14)
ANANDA v. SWAGATH B M — Karnataka High Court (2026-03-14)
SAMPATH KUMAR v. THE CHIEF TRAFFIC MANAGER B.M.T.C — Karnataka High Court (2026-03-14)
KUMAR G M@ KUMARAPPA @ MOHAN KUMAR v. SHAILESH P B — Karnataka High Court (2026-03-14)