LOK ADALAT BENCH

44 recorded High Court judgment(s) · 2022–2025

Courts

Disposal nature

Recent judgments

• ANUJ CHAUDHARY v. STATE OF HARYANA AND ANOTHER — Punjab & Haryana High Court (2025-07-30)
• JOGINDER PAL & ORS v. CHUHAR SINGH & ORS — Punjab & Haryana High Court (2023-05-13)
• RAJBIR AND ANR. v. DHILLU AND ORS. — Punjab & Haryana High Court (2022-02-18)
• SHARESHTH MALIK v. KARMA ETC — Punjab & Haryana High Court (2022-02-18)
• NARINDER KAUR & ORS. v. JOGINDER PAL SINGH & ANR. — Punjab & Haryana High Court (2022-02-15)
• RAJ KUMAR v. JAGDISH AND ORS — Punjab & Haryana High Court (2022-02-15)
• LAL CHAND AND ANR. v. DEVENDER AND ORS. — Punjab & Haryana High Court (2022-02-15)
• RAVINDER KUMAR v. RAVI DUTT AND ORS. — Punjab & Haryana High Court (2022-02-14)
• PARMOD KUMAR MANGLA v. DIMAN METRA — Punjab & Haryana High Court (2022-02-11)
• SONI DEVI AND ANOTHER v. IFFCO TOKIO GENERAL INSUIRANCE COMPANY LIMITED AND OTHERS — Punjab & Haryana High Court (2022-02-11)