LOK ADALAT BENCH - 4

908 recorded High Court judgment(s) · 2017–2026

Courts

Disposal nature

Recent judgments

• KAMLESH KUMAR v. STATE OF HARYANA & ORS. — Punjab & Haryana High Court (2026-05-25)
• PRITAM KAUR v. STATE OF PUNJAB AND ORS. — Punjab & Haryana High Court (2026-05-22)
• SHRI KARTAR CHAND v. UOI & ORS. — Punjab & Haryana High Court (2026-05-21)
• CHOKH RAM & OTHERS v. GORDHAN & OTHERS — Punjab & Haryana High Court (2026-05-20)
• MADAN LAL v. RAMESH KUMAR AND OTHERS — Punjab & Haryana High Court (2026-05-20)
• DHEERAN v. VIKRAMJIT SINGH & ORS. — Punjab & Haryana High Court (2026-05-18)
• SHAMBHU RAI v. MD. SALIM AND ORS. — Punjab & Haryana High Court (2026-05-18)
• SURESH v. HAR CHAND & ORS — Punjab & Haryana High Court (2026-05-18)
• RAVINDER MALIK AND OTHERS v. VIKRAMJIT SINGH AND OTHERS — Punjab & Haryana High Court (2026-05-18)
• RAVINDER MALIK v. VIKRAMJIT SINGH & ORS. — Punjab & Haryana High Court (2026-05-18)