LOK ADALAT BENCH - 3

2,392 recorded High Court judgment(s) · 2013–2026

Courts

Disposal nature

Recent judgments

• MAYA DEVI @ MAYA & ORS v. RAJ PAL & ORS — Punjab & Haryana High Court (2026-05-29)
• HARJINDER KAUR AND ANR v. SANDEEP KUMAR AND ORS — Punjab & Haryana High Court (2026-05-29)
• BABLI DEVI AND OTHERS v. MAHABIR ALIAS MAHAVIR AND OTHERS — Punjab & Haryana High Court (2026-05-27)
• SATNAM SINGH v. ASHOK KUMAR AND OTHERS — Punjab & Haryana High Court (2026-05-27)
• SUDESH AND OTHERS v. PARDEEP SAHU AND OTHERS — Punjab & Haryana High Court (2026-05-26)
• GURMUKH SINGH v. STATE OF HARYANA AND ORS — Punjab & Haryana High Court (2026-05-21)
• MS. CENTHY BAHADUR v. STATE OF HARYANA AND OTHERS — Punjab & Haryana High Court (2026-05-21)
• VIKASH v. RAM NARAIN JAAT @ NARAIN JAT AND OTHERS — Punjab & Haryana High Court (2026-05-21)
• HET RAM KHOD AND ORS v. STATE OF HRY ANDORS — Punjab & Haryana High Court (2026-05-19)
• ASHOK SHARMA v. VIKAS VERMA AND ORS — Punjab & Haryana High Court (2026-05-19)