LOK ADALAT BENCH - 2

3,809 recorded High Court judgment(s) · 2011–2026

Courts

Disposal nature

Recent judgments

• SMT.HAJJO ETC. v. LIYAKAT ALI ETC. — Punjab & Haryana High Court (2026-05-27)
• SHYAM WATI AND ORS v. JAI PARKSH AND ORS — Punjab & Haryana High Court (2026-05-27)
• SMT MANJIT KAUR AND ORS v. GURMIT SINGH AND ORS — Punjab & Haryana High Court (2026-05-27)
• RUPINDER KAUR AND OTHERS v. M/S RADHAKRISHNA FOODLAND PVT. LTD. THROUGH ITS PROP. AND OTHERS — Punjab & Haryana High Court (2026-05-26)
• KESAR DEVI AND ANR. v. GURJANT AND ORS. — Punjab & Haryana High Court (2026-05-26)
• SUSHMA WIDOW OTHERS v. MANJEET AND ORS — Punjab & Haryana High Court (2026-05-26)
• GURPREET SINGH v. PUNJAB AGRICULTURAL DEVELOPMENT BANK, SRI MUKTSAR SAHIB — Punjab & Haryana High Court (2026-05-22)
• SUSHIL v. RAJESH KUMAR AND OTHERS — Punjab & Haryana High Court (2026-05-21)
• G.BALA KRISHNA RAO v. UNION OF INDIA AND ORS. — Punjab & Haryana High Court (2026-05-20)
• ROHTASH SINGH v. STATE OF HRY. & ORS. — Punjab & Haryana High Court (2026-05-19)