LexLOK ADALAT BENCH-1,LOK ADALAT BENCH 2
66 recorded High Court judgment(s) · 2013–2022
Open in Lexace · Search this judge's casesCourts
| Himachal Pradesh High Court | 66 |
Disposal nature
| Disposed Off | 58 |
| Compromised. | 6 |
| OTHERS DISPOSED OFF | 1 |
| Dismissed | 1 |
Recent judgments
- NARESH KUMAR v. THE MANAGER, HP STATE AGRICULTURE AND RURAL DEVELOPMENT BANK — Himachal Pradesh High Court (2022-11-27)
- MELA RAM v. SANJEEV RANA — Himachal Pradesh High Court (2022-08-13)
- NATIONAL INSURANCE COMPANY LTD v. BALWANT PRASHAR — Himachal Pradesh High Court (2022-05-14)
- BIHARI LAL v. TAJENDER PAL — Himachal Pradesh High Court (2022-05-14)
- PARKASH THAKUR v. SEEMA DEVI — Himachal Pradesh High Court (2022-03-12)
- SAMRITI v. CAPT.GURPRAKASH BAWA — Himachal Pradesh High Court (2021-09-11)
- ROOP LAL v. RAJESH SALHURIA — Himachal Pradesh High Court (2018-12-08)
- NATIONAL INSURANCE COMPANY v. SANYOGITA — Himachal Pradesh High Court (2018-12-08)
- ROOP LAL v. RAJESH SALHURIA — Himachal Pradesh High Court (2018-12-08)
- NATIONAL INSURANCE COMPANY v. KHAZANA RAM — Himachal Pradesh High Court (2018-12-08)