LOK ADALAT BENCH - 1

7,569 recorded High Court judgment(s) · 2011–2026

Courts

Disposal nature

Recent judgments

• INDERPAL AND ANR. v. VIKRAM BADHANA AND ORS. — Punjab & Haryana High Court (2026-05-27)
• RAJBALA AND ANR v. SURESH KUMAR AND OTHERS — Punjab & Haryana High Court (2026-05-26)
• PUNJAB MANDI BOARD v. STATE OFPB.ETC. — Punjab & Haryana High Court (2026-05-22)
• SHUBHAM DUTT v. SHIV SINGH AND ORS — Punjab & Haryana High Court (2026-05-21)
• JAG RAM ETC. v. STATE OF HY. — Punjab & Haryana High Court (2026-05-21)
• H.L.SHARMA v. HPGC AND ORS. — Punjab & Haryana High Court (2026-05-20)
• MITHU SINGH v. STATE OF PUNJAB AND ORS — Punjab & Haryana High Court (2026-05-19)
• AMARJEET KAUR AND ORS v. PURAN SINGH AND ORS — Punjab & Haryana High Court (2026-05-18)
• RISHI PAL v. THE COMMISSIONER UNDER WORKMENS COMPEN — Punjab & Haryana High Court (2026-05-18)
• AAKIL v. SHAILENDRA SINGH AND OTHERS — Punjab & Haryana High Court (2026-05-15)