LOK ADALAT

5,383 recorded High Court judgment(s) · 2002–2026

Courts

DISPOSED OFF	3486
DISPOSED OF	505
Withdrawn	379
DELAY CONDONATED/REJECTED.	376
Disposed Off	371
Compramised	95
Admitted/Allowed/Granted/Rule Absolute	62
COMPROMISED	23

Swaleha Nasir Khan and Ors v. Arun Haribhau Mhaske — Bombay High Court (2026-03-29)
Sajiya Vahid Pathan Sajiya Rajmahmad Shaikh and ors v. Arun Haribhau Mhaske and ors — Bombay High Court (2026-03-29)
Sajiya Vahid Pathan Sajiya Rajmahmad Shaikh and Ors v. Arun Haribhau Mhaske — Bombay High Court (2026-03-29)
Nihal Nasir Khan and Ors v. Arun Haribhau Mhaske — Bombay High Court (2026-03-29)
ISLAM MOHAMMED S/O SHRI GANI MOHAMMED v. DHARMENDRA S/O SHRI SATYANARAYAN — Rajasthan High Court (2026-03-14)
CHOLA MANDALAM MS GENERAL INSURANCE CO LTD TH VIDHI PASSI v. PREM CHAND AND OTHERS — High Court of J&K and Ladakh (2026-03-14)
SABITA DEVI AND OTHERS v. DHARMINDER SURI AND OTHERS — High Court of J&K and Ladakh (2026-03-14)
ASHWANI KUMAR v. LALITA — Rajasthan High Court (2025-12-15)
BAJAJ ALLIANZ GENERAL INSURANCE CO. LTD., THR ITS BRANCH MANAGER, AURANGABAD v. USHA GANGADHAR SAKE AND ORS — Bombay High Court (2025-12-13)
DWARKA VASANT DANGE AND ANR v. SUNNYA RAJENDRA JADHAV AND ANR — Bombay High Court (2025-12-13)