LOK - ADALAT

1,248 recorded High Court judgment(s) · 2007–2026

Open in Lexace · Search this judge's cases

Courts

Bombay High Court

1248

Disposal nature

DISPOSED OFF	486
Disposed-Off	328
DISPOSED OFF AS A WITHDRAWN	157
Withdrawn	130
Compromised.	69
Dispossed Off/Dismiss for Default	31
C.A. Disposed off	30
Admitted/Allwd/Granted/Rule Absolute	14

Recent judgments

NATIONAL INSURANCE COMPANY LIMITED THROUGH ITS DIVISIONAL OFFICE/BRANCH MANAGER v. SHRIRAMJI S/O GANPATRAO GAIDHANE AND 2 OTHERS — Bombay High Court (2026-05-09)
NATIONAL HIGHWAYS AUTHORITY OF INDIA, THR. PROJECT DIRECTOR, PROJECT IMPLEMENTATION UNIT, AMRAVATI v. SANJAY DINKAR BAMBAL AND OTHERS — Bombay High Court (2025-12-13)
NATIONAL HIGHWAYS AUTHORITY OF INDIA THR. PROJECT DIRECTOR, IMPLEMENTATION UNIT, AMRAVATI v. JANRAO PANDURANG KUNJEKAR AND OTHERS — Bombay High Court (2025-12-13)
NATIONAL HIGHWAYS AUTHORITY OF INDIA, THR. PROJECT DIRECTOR, PROJECT IMPLEMENTATION UNIT, AMRAVATI v. SMT. SHASHIKALA SAHEBRAO NAGMOTE AND OTHERS — Bombay High Court (2025-12-13)
DIVISIONAL MANAGER, MAHARASHTRA STATE ROAD TRANSPORT CORPORATION v. ROBERT S/O STEPHEN FRANCIS AND 2 OTHERS — Bombay High Court (2025-12-13)
THE DIVISIONAL CONTROLLER (THE MANAGER), M.S.R.T.C. SAKOLI, BHANDARA v. VAISHALI WD/O SHAILESH UKEY AND OTHERS — Bombay High Court (2025-12-13)
NATIONAL HIGHWAYS AUTHORITY OF INDIA, THR. PROJECT DIRECTOR, PROJECT IMPLEMENTATION UNIT, AMRAVATI v. SMT. SHASHIKALA SAHEBRAO NAGMOTE AND OTHERS — Bombay High Court (2025-12-13)
NATIONAL HIGHWAYS AUTHORITY OF INDIA THR. PROJECT DIRECTOR, IMPLEMENTATION UNIT, AMRAVATI v. RAJENDRA DINKAR BAMBAL AND OTHERS — Bombay High Court (2025-12-13)
NATIONAL HIGHWAYS AUTHORITY OF INDIA, THR. PROJECT DIRECTOR, PROJECT IMPLEMENTATION UNIT, AMRAVATI v. DNYANESHWAR TULSIRAM NIGHOT AND OTHERS — Bombay High Court (2025-12-13)
MAH. STATE ROAD TRANSPORT CORPORATION THR. DIVSNL CONTROLLER v. MRS. RAMABAI VIJAY SHENDRE — Bombay High Court (2025-12-13)