LexLIST-C
20 recorded High Court judgment(s) · 2020–2020
Open in Lexace · Search this judge's casesCourts
| Gauhati High Court | 20 |
Disposal nature
| Dismissed For Non-prosecution | 9 |
| Dismissed | 7 |
| Allowed | 2 |
| Closed | 2 |
Recent judgments
- MD. JAMIR UDDIN v. ON THE DEATH OF MD. TASADDAR ALI, HIS LEGAL HEIRS- BUDUL MIA and ORS — Gauhati High Court (2020-02-18)
- MD. JAMIR UDDIN v. ON THE DEATH OF MD. TASADDAR ALI HIS LEGAL HEIR BUDUL MIA and 6 ORS — Gauhati High Court (2020-02-18)
- MD. JAMIR UDDIN v. ON THE DEATH OF MD. TASADDAR ALI HIS LEGAL HEIR BUDUL MIA and 6 ORS — Gauhati High Court (2020-02-18)
- MD. JAMIR UDDIN v. ON THE DEATH OF MD. TASADDAR ALI HIS LEGAL HEIRS BUDUL MIA AND ORS — Gauhati High Court (2020-02-18)
- MD. JAMIR UDDIN v. ON THE DEATH OF MD. TASADDAR ALI, HIS LEGAL HEIRS- BUDUL MIA and ORS. — Gauhati High Court (2020-02-18)
- ON THE DEATH OF GIASUDDIN AHMED HIS LEGAL HEIRS RAUSHANARA BEGUM and ORS, v. MUSTT. JAMIRAN NESSA and ORS — Gauhati High Court (2020-01-24)
- JOYMATI DAS v. DULAL DAS — Gauhati High Court (2020-01-20)
- MD. BUZAR ALI and ANR, v. MUSTT. KANDURI BIBI and ORS, — Gauhati High Court (2020-01-02)
- DHAMAK ALI and ORS. v. ABDUL SALAM and ORS — Gauhati High Court (2020-01-02)
- MD. RABIZUL ALI LASKAR and ORS, v. MUSTT. JAMILA BIBI BORBHUIYA and ORS — Gauhati High Court (2020-01-02)