LISA GILL,. VIRINDER AGGARWAL

28 recorded High Court judgment(s) · 2025–2025

Courts

Disposal nature

Recent judgments

• BALDEV KRISHAN v. UNION OF INDIA AND OTHERS — Punjab & Haryana High Court (2025-12-23)
• SUMIT KUMAR AGGARWAL v. UNION OF INDIA AND OTHERS — Punjab & Haryana High Court (2025-12-23)
• BHIM SEN v. UNION OF INDIA AND OTHERS — Punjab & Haryana High Court (2025-12-23)
• PARAMVIR SINGH v. ASSISTANT COMMISSIONER OF INCOME TAX AND OTHERS — Punjab & Haryana High Court (2025-12-23)
• KULBIR SINGH v. INCOME TAX OFFICER OSD WARD MOHALI 1 AND OTHERS — Punjab & Haryana High Court (2025-12-23)
• SHIV SHANKAR GOYAL v. INCOME TAX OFFICER AND ORS — Punjab & Haryana High Court (2025-12-23)
• VARUN MAHENDRU v. INCOME TAX OFFICER WARD 2(3) FARIDABAD AND OTHERS — Punjab & Haryana High Court (2025-12-23)
• VINEET JAIN v. INCOME TAX OFFICER AND OTHERS — Punjab & Haryana High Court (2025-12-23)
• AVTAR SINGH v. INCOME TAX OFFICER WARD 3 PATIALA AND OTHERS — Punjab & Haryana High Court (2025-12-23)
• BHIM SEN v. UNION OF INDIA AND OTHERS — Punjab & Haryana High Court (2025-12-23)