LISA GILL,. VIKAS SURI

37 recorded High Court judgment(s) · 2025–2026

Courts

Disposal nature

Recent judgments

• MOH IRSHAD GOVT CONTRACTOR v. STETE OF HARYANA THRU ITS CHIEF SECRETARY AND OTHERS — Punjab & Haryana High Court (2026-01-09)
• M/S APEX BIOTECHNOL v. STATE OF HARYANA AND ORS — Punjab & Haryana High Court (2026-01-09)
• M/S GARG AND COMPANY v. STATE OF HARYANA AND OTHERS — Punjab & Haryana High Court (2025-07-18)
• RESONANCE INDUSTRIES PRIVATE LIMITED v. INCOME TAX OFFICER AND OTHERS — Punjab & Haryana High Court (2025-05-09)
• SUDESH GINOTRA v. INCOME TAX OFFICER WARD 1(4) FARIDABAD AND OTHERS — Punjab & Haryana High Court (2025-05-09)
• KULDEEP SINGH v. UNION OF INDIA AND OTHERS — Punjab & Haryana High Court (2025-05-09)
• MANI RAM BALWANT RAI HUF v. DEPUTY COMMISSIONER OF INCOME TAX AND OTHERS — Punjab & Haryana High Court (2025-05-09)
• AMANDEEP SINGH v. INCOME TAX OFFICER AND ORS — Punjab & Haryana High Court (2025-05-09)
• REENA GUPTA v. INCOME TAX OFFICER, WARD 2(1), FARIDABAD AND OTHERS — Punjab & Haryana High Court (2025-05-09)
• ASHWANI KUMAR v. INCOME TAX OFFICER WARD 1 PANCHKULA AND OTHERS — Punjab & Haryana High Court (2025-05-09)