LISA GILL,. SUKHVINDER KAUR

1,224 recorded High Court judgment(s) · 2024–2026

Courts

Disposal nature

Recent judgments

• BLOCK DEVELOPMENT AND PANCHAYAT OFFICER GHANAUR v. AMARJIT SINGH AND OTHERS — Punjab & Haryana High Court (2026-01-30)
• PANCHAYAT SAMITI SEHNA, BARNALA v. NACHHATAR SINGH AND OTHERS — Punjab & Haryana High Court (2026-01-30)
• SAROJ BALA v. STATE OF PUNJAB AND OTHERS — Punjab & Haryana High Court (2025-11-21)
• CHARANJIT KAUR v. STATE OF PUNJAB AND OTHERS — Punjab & Haryana High Court (2025-07-11)
• SMT. SURINDER PAL KAUR v. STATE OF PUNJAB AND ANOTHER — Punjab & Haryana High Court (2025-02-21)
• RANBIR SINGH v. MUNCIPAL COMMITTEE, ASSANDH AND OTHERS — Punjab & Haryana High Court (2025-01-31)
• BHAGAT RAM v. STATE OF PUNJAB AND ANOTHER — Punjab & Haryana High Court (2025-01-31)
• JAGDEEP SINGH v. STATE OF PUNJAB AND ORS. — Punjab & Haryana High Court (2025-01-22)
• SHEETAL v. STATE OF HARYANA AND OTHERS — Punjab & Haryana High Court (2024-12-20)
• STATE OF PUNJAB AND ANOTHER v. SHAM LAL AND ANOTHER — Punjab & Haryana High Court (2024-12-20)