LISA GILL,. SUDEEPTI SHARMA

1,099 recorded High Court judgment(s) · 2025–2025

Courts

Disposal nature

Recent judgments

• SANDEEP KUMARI v. STATE OF PUNJAB AND ANR — Punjab & Haryana High Court (2025-12-12)
• M/S PEE PEE MARKETING v. STATE OF PUNJAB AND OTHERS — Punjab & Haryana High Court (2025-11-14)
• AZAD SINGH AND ORS v. STATE OF HARYANA AND ORS — Punjab & Haryana High Court (2025-08-22)
• PAWAN SINGH v. STATE OF PUNJAB AND OTHERS — Punjab & Haryana High Court (2025-08-22)
• MS SHUBHAM PROPMART PVT LTD v. STATE OF HARYANA AND OTHERS — Punjab & Haryana High Court (2025-08-22)
• SURINDER SINGH AND COMPANY AND OTHERS v. STATE OF PUNJAB AND OTHERS — Punjab & Haryana High Court (2025-07-22)
• M/S OMAXE HOUSING AND DEVELOPERS LIMITED v. DEPUTY COMMISSIONER OF INCOME TAX CENTRAL CIRCLE I AND OTHERS — Punjab & Haryana High Court (2025-07-18)
• GANGA RAM v. STATE OF PUNJAB AND OTHERS — Punjab & Haryana High Court (2025-07-18)
• RAM ALIAS RAMAN CHAGGAR v. UNION OF INDIA AND ORS — Punjab & Haryana High Court (2025-07-18)
• DEEPAK KHANDELWAL HUF v. DEPUTY COMMISSIONER OF INCOME TAX CENTRAL CIRCLE I AND OTHERS — Punjab & Haryana High Court (2025-07-18)