LISA GILL,. RAMESH KUMARI

47 recorded High Court judgment(s) · 2025–2025

Courts

Disposal nature

Recent judgments

• M/S BHULLAR ROAD LINES v. HPCL AND ANR. — Punjab & Haryana High Court (2025-09-23)
• M/S MUDRAKSHI HYTECH INDIA PVT.LIMITED v. THE STATE OF HARYANA AND ORS — Punjab & Haryana High Court (2025-09-23)
• JITENDER KUMAR v. STATE OF HARYANA AND OTHERS — Punjab & Haryana High Court (2025-09-23)
• COMMISSIONER OF INCOME TAX-II, LUDHIANA v. M/S HERO INVESTMENT (P) LTD., LUDHIANA — Punjab & Haryana High Court (2025-09-23)
• JASWANT @ MAKHAN v. STATE OF HARYANA — Punjab & Haryana High Court (2025-09-23)
• VEERMATI @ VEENA v. SURENDER — Punjab & Haryana High Court (2025-09-23)
• GRYFON COMMODITIES v. INCOME TAX OFFICER WARD 1 3 GURGAON AND OTHERS — Punjab & Haryana High Court (2025-09-23)
• GRYFON COMMODITIES v. INCOME TAX OFFICER WARD 1 3 GURGAON AND OTHERS — Punjab & Haryana High Court (2025-09-23)
• SIRSHTI DISTRIBUTORS PVT LTD v. UNION OF INDIA AND OTHERS — Punjab & Haryana High Court (2025-09-23)
• M/S MODERN MACHINE TOOLS v. STATE OF HARYANA AND ANR — Punjab & Haryana High Court (2025-09-23)