LISA GILL,R RAGHUNANDAN RAO

204 recorded High Court judgment(s) · 2026–2026

Courts

Andhra Pradesh High Court

204

CLOSED NO COSTS	120
DISPOSED OF NO COSTS	76
WITHDRAWN	5
DISMISSED AS NON PROSECUTION	2
DISMISSED AS INFRUCTUOUS	1

S.K.Nagarajan, v. The State of Andhra Pradesh, — Andhra Pradesh High Court (2026-05-06)
M/s. Moksha Sai Rocks, v. The State of Andhra Pradesh — Andhra Pradesh High Court (2026-05-06)
LVSR MINES AND MINERALS v. The State of Andhra Pradesh, — Andhra Pradesh High Court (2026-05-06)
M/s. Ala Mineral Industries v. The State of Andhra Pradesh — Andhra Pradesh High Court (2026-05-06)
M/s. A.A.M. Stone Crusher, v. The State of Andhra Pradesh, — Andhra Pradesh High Court (2026-05-06)
SRI SANKARAIAH GOWDA v. The State of Andhra Pradesh — Andhra Pradesh High Court (2026-05-06)
M/s. Coastal Minerals v. The State of Andhra Pradesh — Andhra Pradesh High Court (2026-05-06)
TUMMA DEEPA v. THE HONBLE INSITUTUTION OF LOKAYUKTA — Andhra Pradesh High Court (2026-05-06)
R SHIVA SHANKAR v. The State of Andhra Pradesh — Andhra Pradesh High Court (2026-05-06)
M/s. Sri Hanuman Granites v. The State of Andhra Pradesh — Andhra Pradesh High Court (2026-05-06)