LexLISA GILL,. PARMOD GOYAL
154 recorded High Court judgment(s) · 2025–2026
Open in Lexace · Search this judge's casesCourts
| Punjab & Haryana High Court | 154 |
Disposal nature
| DISPOSED OF | 98 |
| DISMISSED | 55 |
| ALLOWED | 1 |
Recent judgments
- M/S JYOTI STRIPS PVT LTD v. THE STATE OF HARYANA AND ORS. — Punjab & Haryana High Court (2026-02-27)
- M/S JYOTI STRIPS PVT LTD v. THE STATE OF HARYANA AND ORS — Punjab & Haryana High Court (2026-02-27)
- M/S JYOTI STRIPS PVT. LTD., FARIDABAD v. THE STATE OF HARYANA AND OTHERS — Punjab & Haryana High Court (2026-02-27)
- M/S JYOTI STRIPS PVT LTD v. THE STATE OF HARYANA AND ORS — Punjab & Haryana High Court (2026-02-27)
- COMMISSIONER OF INCOME TAX, PATIALA v. BABA GANDHA SINGH EDUCATION TRUST, BARNALA — Punjab & Haryana High Court (2026-02-27)
- SHAMSHER SINGH v. STATE OF HARYANA — Punjab & Haryana High Court (2026-02-06)
- M/S SONA SOMIC LEMFORDER COMPONENTS LTD. v. STATE OF HARYANA AND OTHERS — Punjab & Haryana High Court (2026-01-09)
- M/S HISAR METAL INDUSTRIES LTD. v. STATE OF HRY. & ORS. — Punjab & Haryana High Court (2026-01-09)
- KULDEEP v. STATE OF HARYANA — Punjab & Haryana High Court (2026-01-09)
- M/S SANDHAR AUTO COMPONENTS LTD. v. STATE OF HARYANA AND OTHERS — Punjab & Haryana High Court (2026-01-09)