LISA GILL,NINALA JAYASURYA

159 recorded High Court judgment(s) · 2026–2026

Courts

Andhra Pradesh High Court

159

DISPOSED OF NO COSTS	39
WITHDRAWN	38
DISMISSED NO COSTS	26
DISMISSED AS NON PROSECUTION	21
DISMISSED AS INFRUCTUOUS	15
CLOSED NO COSTS	6
ALLOWED NO COSTS	5
DISPOSED OF AS INFRUCTUOUS	5

NOTI PEDDA MALAKONDAIAH v. THE STATE OF ANDHRA PRADESH — Andhra Pradesh High Court (2026-05-07)
JANET PROPERTY DEVELOPERS PRIVATE LIMITED v. KETAN GARG — Andhra Pradesh High Court (2026-05-07)
SHAIK HANEEF v. THE STATE OF ANDHRA PRADESH — Andhra Pradesh High Court (2026-05-07)
Grandi Surya Venkata Prakash Rao, v. The State of Andhra Pradesh, — Andhra Pradesh High Court (2026-05-07)
M/s Sri Balaji Transport, v. ANDHRA PRADESH STATE CIVIL SUPPLIES CORPORATION LTD(APSCSCL) — Andhra Pradesh High Court (2026-05-07)
Shaik Mazar Vali, v. State of Andhra Pradesh, — Andhra Pradesh High Court (2026-05-07)
Potta Venkata Prithvi, v. THE UNION OF INDIA — Andhra Pradesh High Court (2026-05-07)
Dr. Srinivas Guntupalli, v. The State of Andhra Pradesh — Andhra Pradesh High Court (2026-05-05)
RASAMSETTY ARAVIND v. THE STATE OF ANDHRA PRADESH — Andhra Pradesh High Court (2026-05-05)
YENDETI SIMHADRI v. The State of Andhra Pradesh, — Andhra Pradesh High Court (2026-05-05)