LISA GILL,. MEENAKSHI I. MEHTA

1,079 recorded High Court judgment(s) · 2024–2026

Courts

Disposal nature

Recent judgments

• BALDEV v. STATE OF HARYANA — Punjab & Haryana High Court (2026-03-05)
• STATE OF PUNJAB v. M/S S P RICE EXPORTS AND ANOTHER — Punjab & Haryana High Court (2026-01-27)
• M/S MOHIT METALLOYS v. STATE OF PUNJAB AND ANOTHER — Punjab & Haryana High Court (2026-01-27)
• M/S MANOHAR EDUCATION SOCIETY v. CHIEF COMMISSIONER OF INCOME TAX, PANCHKULA — Punjab & Haryana High Court (2026-01-27)
• SANDEEP KUMAR v. STATE OF PUNJAB AND ORS — Punjab & Haryana High Court (2026-01-27)
• M/S S.K. TRADING COMPANY v. STATE OF PUNJAB AND OTHERS — Punjab & Haryana High Court (2026-01-27)
• SURAJMAL v. STATE OF HARYANA — Punjab & Haryana High Court (2026-01-12)
• HIMANSHU KAPILA v. PUNJAB AND HARYANA HIGH COURT — Punjab & Haryana High Court (2026-01-08)
• MADAN LAL v. UNION OF INDIA AND OTHERS — Punjab & Haryana High Court (2025-12-24)
• JITINJIT SINGH v. UNION OF INDIA AND OTHERS — Punjab & Haryana High Court (2025-12-24)