LISA GILL,. MANDEEP PANNU

20 recorded High Court judgment(s) · 2025–2025

Courts

Disposal nature

Recent judgments

• SANTOSH v. STATE OF HARYANA — Punjab & Haryana High Court (2025-11-26)
• MS KHAITAN INDIA LIMITED v. STATE OF PUNJAB AND OTHERS — Punjab & Haryana High Court (2025-11-26)
• SARLAXE DEVELOPERS PRIVATE LIMITED v. INCOME TAX OFFICER WARD 2 ROHTAK AND OTHERS — Punjab & Haryana High Court (2025-08-28)
• M/S LAKSHAY AND COMPANY v. STATE OF HARYANA AND OTHERS — Punjab & Haryana High Court (2025-08-28)
• SHANKY GUPTA v. INCOME TAX OFFICER WARD 2 ROHTAK AND OTHERS — Punjab & Haryana High Court (2025-08-28)
• NITIN CHAUDHARY v. INCOME TAX OFFICER AND ANR — Punjab & Haryana High Court (2025-08-28)
• KANWAL KWATRA v. ASSISTANT COMMISSIONER OF INCOME TAX AND OTHERS — Punjab & Haryana High Court (2025-08-28)
• BANSAL SWEETS v. UNION OF INDIA AND OTHERS — Punjab & Haryana High Court (2025-08-28)
• KANWAL KWATRA v. ASSISTANT COMMISSIONER OF INCOME TAX AND OTHERS — Punjab & Haryana High Court (2025-08-28)
• KRISHAN KUMAR AND SONS HUF v. CHIEF COMMISSIONER OF INCOME TAX AND ANR — Punjab & Haryana High Court (2025-08-28)