LISA GILL,. LAPITA BANERJI

36 recorded High Court judgment(s) · 2024–2025

Courts

Disposal nature

Recent judgments

• SOHAN LAL v. STATE OF PUNJAB AND OTHERS — Punjab & Haryana High Court (2025-12-15)
• M/S BHARAT PLYWOOD INDUSTRIES THROUGH ITS PARTNER v. STATE OF HARYANA AND OTHERS — Punjab & Haryana High Court (2025-12-15)
• MS G R INFRAPROJECTS LIMITED v. STATE OF PUNJAB AND OTHERS — Punjab & Haryana High Court (2025-12-15)
• MS KCC BUILDCON PRIVATE LIMITED v. STATE OF PUNJAB AND OTHERS — Punjab & Haryana High Court (2025-12-15)
• MOHIT GUPTA v. CENTRAL BOARD OF DIRECT TAXES AND ORS — Punjab & Haryana High Court (2025-07-15)
• SANDEEP KUMAR GANDHI v. INCOME TAX OFFICER AND OTHERS — Punjab & Haryana High Court (2025-07-15)
• GURDIAL KAUR(DECASED) THROUGH LRS v. FINANCIAL COMMISSIONER PUNJAB AND OTHERS — Punjab & Haryana High Court (2025-07-15)
• MS LARK ENGINEERING COMPANY INDIA PVT LTD v. CHIEF COMMISSIONER OF INCOME TAX AND OTHERS — Punjab & Haryana High Court (2025-07-15)
• DIAMOND SOLVEX PVT LTD v. DEPUTY COMMISSIONER OF INCOME TAX AND OTHERS — Punjab & Haryana High Court (2025-07-15)
• VARDHMAN ISPAT UDYOG v. ASSISTANT COMMISSIONER OF INCOME TAX — Punjab & Haryana High Court (2025-07-15)