LISA GILL,. HARSH BUNGER

227 recorded High Court judgment(s) · 2022–2025

Courts

Disposal nature

Recent judgments

• PRABHANTI AND OTHERS v. FINANCIAL COMMISSIONER, REVENUE, HARYANA AND ORS — Punjab & Haryana High Court (2025-01-31)
• ANITA DEVI v. VASTU HOUSING FINANCE CORPORATION LTD. AND OTHERS — Punjab & Haryana High Court (2024-02-28)
• CHHAVI v. STATE OF HARYANA AND ANOTHER — Punjab & Haryana High Court (2024-02-28)
• AMAN LOCHAB v. ICICI HFC LIMITED AND OTHERS — Punjab & Haryana High Court (2024-02-28)
• JASBIR SINGH v. STATE OF HARYANA AND OTHERS — Punjab & Haryana High Court (2024-02-28)
• RAM PARKASH v. PUNJAB NATIONAL BANK AND ANOTHER — Punjab & Haryana High Court (2024-02-28)
• SUNIL KUMAR AND ANOTHER v. BANK OF INDIA — Punjab & Haryana High Court (2024-02-28)
• SUNIL KUMAR AND ANOTHER v. GRIHUM HOUSING FINANCE LTD AND ANOTHER — Punjab & Haryana High Court (2024-02-28)
• M/S GK CREATIONS v. RBI AND ANR — Punjab & Haryana High Court (2024-02-28)
• MUNESH v. ICICI HOME FINANCE COMPANY LTD AND ANOTHER — Punjab & Haryana High Court (2024-02-28)