LISA GILL,. DEEPINDER SINGH NALWA

107 recorded High Court judgment(s) · 2025–2025

Courts

Disposal nature

Recent judgments

• KARANVEER SINGH AND ANOTHER v. SUPERINTENDING CANAL OFFICER FEROZEPUR AND OTHERS — Punjab & Haryana High Court (2025-08-22)
• KASHISH GOYAL v. CENTRAL BOARD OF DIRECT TAXES AND ORS — Punjab & Haryana High Court (2025-07-21)
• GAURAV GARG v. UNION OF INDIA AND OTHERS — Punjab & Haryana High Court (2025-07-21)
• M/S ALCHEM INTTERNATIONAL PRIVATE LIMITED THROUGH ITS AUTHORIZED SIGNATORY PARDEEP KUMAR v. STATE OF HARYANA & ORS — Punjab & Haryana High Court (2025-07-21)
• RAJINDER PAL v. UNION OF INDIA AND OTHERS — Punjab & Haryana High Court (2025-07-21)
• GEETINDER KAUR v. INCOME TAX OFFICER AND OTHERS — Punjab & Haryana High Court (2025-07-21)
• NIKHIL AILAWADI v. UNION OF INDIA AND OTHERS — Punjab & Haryana High Court (2025-07-21)
• VIKAS GUPTA HUF THROUGH ITS KARTA SH VIKAS GUPTA v. INCOME TAX OFFICER WARD 1 PANIPAT AND ORS — Punjab & Haryana High Court (2025-07-21)
• GURPREET KAUR VIRK v. ASSISTANT COMMISSIONER OF INCOME TAX AND OTHERS — Punjab & Haryana High Court (2025-07-21)
• M/S BALAJI TRADING CO. v. STATE OF HARYANA & ANOTHER — Punjab & Haryana High Court (2025-07-21)