LISA GILL,. DEEPAK GUPTA

28 recorded High Court judgment(s) · 2024–2025

Courts

Disposal nature

Recent judgments

• STATE OF PUNJAB AND ANOTHER v. RAKESH KUMAR AND ANOTHER — Punjab & Haryana High Court (2025-01-31)
• RANJIT SINGH v. STATE OF PUNJAB AND OTHERS — Punjab & Haryana High Court (2024-12-20)
• NARESH CHAND v. PUNJAB STATE POWER CORPORATION LTD. AND ANR — Punjab & Haryana High Court (2024-12-20)
• GAGANDEEP BANSAL v. STATE OF PUNJAB AND OTHERS — Punjab & Haryana High Court (2024-12-20)
• DHARAMPREET SINGH ALIAS DHARMI v. STATE OF PUNJAB AND OTHERS — Punjab & Haryana High Court (2024-12-02)
• PANNA LAL JAIN v. PRESIDING OFFICER AND ANOTHER — Punjab & Haryana High Court (2024-12-02)
• STATE OF PUNJAB AND OTHERS v. ASHOK KUMAR AND OTHERS — Punjab & Haryana High Court (2024-12-02)
• AMRIK SINGH v. STATE OF PUNJAB AND OTHERS — Punjab & Haryana High Court (2024-12-02)
• SHIV KUMAR v. PUNJAB STATE POWER CORPORATION LIMITED AND ANR — Punjab & Haryana High Court (2024-11-14)
• SANTOKH SINGH AND ORS v. REGISTRAR COOPERATIVE SOCIETIES, PUNJAB AND ORS — Punjab & Haryana High Court (2024-11-14)