LISA GILL,. ALOK JAIN

273 recorded High Court judgment(s) · 2025–2025

Courts

Disposal nature

Recent judgments

• STATE OF PUNJAB AND OTHERS v. SATWINDER SINGH AND OTHERS — Punjab & Haryana High Court (2025-05-27)
• M/S GAGANDEEP STEEL INDUSTRIES v. THE STATE OF PUNJAB & ANR. — Punjab & Haryana High Court (2025-05-27)
• STATE OF PUNJAB AND OTHERS v. SATWINDER SINGH AND OTHERS — Punjab & Haryana High Court (2025-05-27)
• JAGJIT KUMAR v. STATE OF PUNJAB — Punjab & Haryana High Court (2025-05-26)
• GURSUKHWANT SINGH BRAR v. STATE OF PUNJAB AND OTHERS — Punjab & Haryana High Court (2025-05-26)
• HANS RAJ v. STATE OF PUNJAB AND ANR — Punjab & Haryana High Court (2025-05-26)
• GURPREET SINGH v. STATE OF PUNJAB — Punjab & Haryana High Court (2025-05-03)
• M/S VISHWA ELECTRICALS PVT. LTD. v. COMMISSIONER OF INCOME TAX (APPEALS) CHANDIGARH — Punjab & Haryana High Court (2025-05-03)
• PARAMJIT KUMAR @ PARAMJIT SINGH v. STATE OF PUNJAB AND OTHERS — Punjab & Haryana High Court (2025-05-03)
• PUNJAB MANDI BOARD & ANR v. JASWINDER PAL SINGH & ORS — Punjab & Haryana High Court (2025-05-03)