LexLISA GILL
4,863 recorded High Court judgment(s) · 2014–2026
Open in Lexace · Search this judge's casesCourts
| Punjab & Haryana High Court | 4863 |
Disposal nature
| DISPOSED OF | 2457 |
| DISMISSED | 2067 |
| ALLOWED | 339 |
Recent judgments
- COMMISSIONER OF CUSTOMS NEW DELHI v. M/S HANUMAN PARSAD AND SONS — Punjab & Haryana High Court (2026-02-17)
- COMMISSIONER OF CUSTOMS v. M/S GOLD LEAF GLOBAL — Punjab & Haryana High Court (2026-02-17)
- COMMISSIONER OF CUSTOMS v. M/S GOLD LEAF GLOBAL — Punjab & Haryana High Court (2026-02-17)
- COMMISSIONER OF CUSTOMS v. M/S ELVANCE OVERSEAS LLP — Punjab & Haryana High Court (2026-02-17)
- COMMISSIONER OF CUSTOMS v. M/S GOLD LEAF GLOBAL — Punjab & Haryana High Court (2026-02-17)
- COMMISSIONER OF CUSTOMS NEW DELHI v. M/S HANUMAN PARSAD AND SONS — Punjab & Haryana High Court (2026-02-17)
- COMMISSIONER OF CUSTOMS NEW DELHI v. M/S HANUMAN PARSAD AND SONS — Punjab & Haryana High Court (2026-02-17)
- COMMISSIONER OF CUSTOMS v. M/S ELVANCE OVERSEAS LLP — Punjab & Haryana High Court (2026-02-17)
- COMMISSIONER OF CUSTOMS v. M/S ELVANCE OVERSEAS LLP — Punjab & Haryana High Court (2026-02-17)
- COMMISSIONER OF CUSTOMS v. M/S ELVANCE OVERSEAS LLP — Punjab & Haryana High Court (2026-02-17)