LexLD. REGISTRAR ADMN. (L AND OM)
146 recorded High Court judgment(s) · 1998–2025
Open in Lexace · Search this judge's casesCourts
| Calcutta High Court | 146 |
Disposal nature
| DISMISSED | 51 |
| DISPOSED | 45 |
| DISMISSED FOR DEFAULT | 24 |
| TRANSFERRED | 22 |
| DISPOSED AS ABATED | 1 |
| DISMISSED AS WITHDRAWN | 1 |
| ALLOWED | 1 |
| Rule Discharged | 1 |
Recent judgments
- RELIANCE GEN INS CO LTD v. DIPALI PAYRA — Calcutta High Court (2025-12-13)
- KASHI NATH SARKAR (DECEASED) & ORS v. KALYANI DASI (DECEASED) & ORS — Calcutta High Court (2025-03-18)
- KASHINATH SARKAR & ORS. v. KALYANI DASI — Calcutta High Court (2025-03-18)
- METRO RAILWAY v. JOGENDRA SINGH ARORA — Calcutta High Court (2025-03-04)
- KRISHNAKALI HALDAR & ORS v. SIU PRASAD SHA & ORS — Calcutta High Court (2025-02-12)
- CHABI HALDER & ORS. v. KISHORI ADHIKARY — Calcutta High Court (2024-11-18)
- RELIANCE GENERAL INSURANCE CO. LTD. v. SELINA BIBI@SALIMA BIBI@BEBILA BIBI & ORS — Calcutta High Court (2024-09-23)
- LAKSHMI KOL v. THE UNITED INDIA INSURANCE COMPANY LTD. AND ANR — Calcutta High Court (2024-09-09)
- S. VENKATESWAR RAO v. S. MANJU — Calcutta High Court (2024-05-13)
- THE NATIONAL HIGHWAYS AUTHORITY OF INDIA v. DINABANDHU SAHA & ORS — Calcutta High Court (2024-04-25)