LANUSUNGKUM JAMIR, RAI CHATTOPADHYAY

78 recorded High Court judgment(s) · 2024–2026

Courts

Calcutta High Court

DISMISSED	23
DISMISSED FOR NON PROSECUTION	21
DISPOSED	14
DISMISSED AS WITHDRAWN	6
DISMISSED AS INFRUCTUOUS	6
ALLOWED	3
DISPOSED AS INFRUCTUOUS	2
DISMISSED AS NOT PRESSED	2

JAHURUL ISLAM SARDAR v. SANJAY CHHAJER AND ORS — Calcutta High Court (2026-02-26)
GANESH KUMBHAKAR AND ORS v. W B POWER DEVELOPMENT CORPORATION LTD AND ORS — Calcutta High Court (2026-02-26)
BALARAM AGARWAL v. M/S JINDAL INDIA LTD AND ORS — Calcutta High Court (2026-02-26)
BALARAM AGARWAL v. M/S JINDAL INDIA LTD AND ORS — Calcutta High Court (2026-02-26)
M/S. XPRO INDIA LIMITED BAIX DIVISION - BARJORA UNIT-2 v. THE STATE OF WEST BENGAL AND ORS. — Calcutta High Court (2026-02-19)
M/S HEINEN AND HOPMAN ENGINEERING I PVT LTD v. STATE OF WEST BENGAL AND ORS. — Calcutta High Court (2026-02-16)
M/S HEINEN AND HOPMAN ENGINEERING I PVT LTD v. STATE OF WEST BENGAL AND ORS. — Calcutta High Court (2026-02-16)
M/S HEINEN AND HOPMAN ENGINEERING I PVT LTD v. STATE OF WEST BENGAL AND ORS. — Calcutta High Court (2026-02-16)
M/S HEINEN AND HOPMAN ENGINEERING I PVT LTD v. STATE OF WEST BENGAL AND ORS. — Calcutta High Court (2026-02-16)
SWASTI GHOSH v. THE LD CONTROLLINNG AUTHORITY AND ANR — Calcutta High Court (2026-02-13)