LANUSUNGKUM JAMIR, . N. UNNI KRISHNAN NAIR

24 recorded High Court judgment(s) · 2024–2025

Courts

Gauhati High Court

Allowed	10
Dismissed on withdrawal with liberty to approach again	5
Dismissed	4
Disposed Of	2
Dismissed On withdrawal no order for such liberty	2
Closed	1

SHRI KALLOL ROY v. KENDRIYA VIDYALAYA SANGATHAN AND 4 ORS — Gauhati High Court (2025-04-28)
RANJEET KUMAR PANDEY (EX-CT/GD NO. 0583908) v. THE UNION OF INDIA AND 3 ORS — Gauhati High Court (2025-04-27)
DIPANKAR KALITA v. THE STATE OF ASSAM — Gauhati High Court (2025-04-27)
THE UNION OF INDIA AND 2 ORS v. PAWAN KUMAR TIWARI — Gauhati High Court (2025-04-27)
M/S HOTEL RAATDIN v. TRIPURA GRAMIN BANK AND ANR — Gauhati High Court (2024-11-17)
MAHESWAR BORO v. THE STATE OF ASSAM AND 7 ORS — Gauhati High Court (2024-11-17)
ABU SALEH SHARIF UDDIN v. HANIF UDDIN AND 6 ORS — Gauhati High Court (2024-11-17)
AMIR HUSSAIN v. THE STATE OF ASSAM AND 4 ORS — Gauhati High Court (2024-11-17)
A H ANWAR HUSSAIN BARBHUIYA AND ANR v. THE STATE OF ASSAM AND 3 ORS — Gauhati High Court (2024-11-17)
NUR HUSSAIN LASKAR v. THE STATE OF ASSAM AND 5 ORS — Gauhati High Court (2024-09-29)