LANUSUNGKUM JAMIR

418 recorded High Court judgment(s) · 2018–2022

Courts

Manipur High Court

418

Disposed Off	111
Dismissed	97
Allowed	81
Dismissed as withdrawn	44
Closed	32
Condoned	12
Dissmiss For Default/Non-Prosecution	11
Infructuous	10

STATE OF MANIPUR AND 2 ORS v. KS YAOMILA — Manipur High Court (2022-06-06)
STATE OF MANIPUR AND 2 ORS v. KS YAOMILA — Manipur High Court (2022-06-06)
PIPA YAIMA DANGSHAWA MARING v. STATE OF MANIPUR AND 3 OTHERS — Manipur High Court (2022-06-03)
STATE OF MANIPUR AND 4 OTHERS v. SMT. KONSAM NINGOL KHAGEMBAM ONGBI REBINA DEVI AND ANOTHER — Manipur High Court (2022-06-03)
STATE OF MANIPUR AND 2 ORS v. E SUJATA DEVI — Manipur High Court (2022-06-01)
STATE OF MANIPUR v. E SUJATA DEVI — Manipur High Court (2022-06-01)
STATE OF MANIPUR AND 2 OTHERS v. LUNSAT KIPGEN AND ANOTHER — Manipur High Court (2022-05-30)
STATE OF MANIPUR AND 2 OTHERS v. LUNSAT KIPGEN AND ANOTHER — Manipur High Court (2022-05-30)
CHINGAKHAM SUSHIL SINGH v. LUNSAT KIPGEN AND 3 OTHERS — Manipur High Court (2022-05-30)
ELANGBAM JITEN SINGH AND ANOTHER v. CHIEF ELECTION COMMISSION OF INDIA AND 3 OTHERS — Manipur High Court (2022-05-30)