LexLANUSUNGKUM JAMIR
25 recorded High Court judgment(s) · 2025–2026
Open in Lexace · Search this judge's casesCourts
| Calcutta High Court | 25 |
Disposal nature
| DISPOSED | 21 |
| DISMISSED AS WITHDRAWN | 4 |
Recent judgments
- SHRI.SUSHEEL DIXIT v. SHRI. THOMAS VARGHEESE — Calcutta High Court (2026-02-26)
- SHRI.SUSHEEL DIXIT v. SHRI.THOMAS VARGHEESE — Calcutta High Court (2026-02-26)
- M/S AYUSH JOTI BUILDERS PRIVATE LTD. v. SHAPOORJI PALLONJI AND COMPANY PRIVATE LTD. — Calcutta High Court (2025-12-01)
- S SELVA RANI v. STATE BANK OF INDIA AND ANR — Calcutta High Court (2025-11-28)
- SHRI.TARAPADA ROY v. THE SUPERINTENDING ENGINEER AND ANR — Calcutta High Court (2025-11-26)
- SHRI.SUSHEEL DIXIT v. THE ANDAMAN AND NICOBAR ADMINISTRATION AND ANR — Calcutta High Court (2025-11-26)
- SHRI.SUSHEEL DIXIT v. THE ANDAMAN AND NICOBAR ADMINISTRATION AND ANR — Calcutta High Court (2025-11-26)
- SHRI.R.PRASHAD v. THE SUPERINTENDING ENGINEER AND ORS. — Calcutta High Court (2025-11-26)
- SHRI.PINTU MONDAL v. THE SUPERINTENDING ENGINEER AND ANR — Calcutta High Court (2025-11-26)
- SMTI.P.L.RAJA RATNAM v. THE SUPERINTENDING ENGINEER AND ANR — Calcutta High Court (2025-11-26)