LANUSUNGKUM JAMIR, . BUDI HABUNG

24 recorded High Court judgment(s) · 2023–2025

Courts

Gauhati High Court

Disposed Of	14
Closed	6
Dismissed	2
Dismissed On withdrawal no order for such liberty	1
Dismissed on withdrawal with liberty to approach again	1

BONALI DUTTA CHANGMAI AND ANR . v. THE STATE OF ASSAM AND 4 ORS — Gauhati High Court (2025-04-29)
MANASHI HAZARIKA v. THE STATE OF ASSAM AND 6 ORS. — Gauhati High Court (2025-04-29)
RUNUMI GOGOI SAIKIA AND ANR. v. MUKUT AHMED — Gauhati High Court (2023-09-22)
MARUZA BIBI @ MARUFA BIBI v. THE UNION OF INDIA AND 5 ORS. — Gauhati High Court (2023-09-22)
KHUDEJA KHATUN v. THE UNION OF INDIA AND 6 ORS. — Gauhati High Court (2023-09-22)
SANDU SEIKH @ SANDU MIYA v. THE UNION OF INDIA AND 7 ORS — Gauhati High Court (2023-09-22)
THE STATE OF MANIPUR AND ANR. v. N. JASOBANTA SINGH AND 4 ORS. — Gauhati High Court (2023-09-20)
HIJAM SHANTIKUMAR SINGH, v. N. JASOBANTA SINGH AND 5 ORS. — Gauhati High Court (2023-09-20)
SUBHA CHANDRA SINGH v. N. JASOBANTA SINGH AND 5 ORS. — Gauhati High Court (2023-09-20)
SUBHA CHANDRA SINGH v. N. JASOBANTA SINGH AND 5 ORS. — Gauhati High Court (2023-09-20)