LexLANUSUNGKUM JAMIR
892 recorded High Court judgment(s) · 2018–2022
Open in Lexace · Search this judge's casesCourts
| Manipur High Court | 892 |
Disposal nature
| Disposed Off | 520 |
| Allowed | 99 |
| Withdrawn | 76 |
| Closed | 63 |
| Disposed of with direction | 51 |
| Dismissed | 32 |
| Infructuous | 22 |
| Not pressed | 20 |
Recent judgments
- SMT. H. SHAYARANI CHANU AND 14 OTHERS v. SMT. MAYANGLAMBAM MANGIJAOBI DEVI AND 45 OTHERS — Manipur High Court (2022-06-06)
- L TOMBA SINGH v. STATE OF MANIPUR AND ANR — Manipur High Court (2022-06-06)
- MD YAHIYA KHAN v. STATE OF MANIPUR — Manipur High Court (2022-06-06)
- L TOMBA SINGH v. STATE OF MANIPUR AND ANR — Manipur High Court (2022-06-06)
- SMT. MAYANGLAMBAM MANGIJAOBI DEVI v. THE JAWAHARLAL NEHRU INSTITUTE OF MEDICAL SCIENCE (JNIMS) — Manipur High Court (2022-06-06)
- TH ASHINIKUMAR SINGH AND 3 ORS v. STATE OF MANIPUR AND ANR — Manipur High Court (2022-06-06)
- M Mangijaobi Devi v. Jnims and Anr — Manipur High Court (2022-06-06)
- GURUMAYUM SANAYAIMA SHARMA v. STATE OF MANIPUR AND ANR — Manipur High Court (2022-06-06)
- TH ASHNIKUMAR SINGH AND 3 ORS v. STATE OF MANIPUR AND ANR — Manipur High Court (2022-06-06)
- TH ASHINIKUMAR SINGH AND 3 ORS v. STATE OF MANIPUR AND ANR — Manipur High Court (2022-06-06)