LALITHA KANNEGANTI

15,524 recorded High Court judgment(s) · 2020–2026

Courts

DISPOSED OF NO COSTS	4269
DISMISSED	3724
ALLOWED NO COSTS	1917
DISPOSED	1215
WITHDRAWN	982
Partly Allowed	898
Dismissed for Non-Prosecution	772
ALLOWED	412

SMT BHARATHI v. SMT JANAKAMMA — Karnataka High Court (2026-06-05)
SRI.G.M.MUNIYAPPA, v. SRI. MUNIHANUMAPPA, — Karnataka High Court (2026-06-03)
MR K M ARIF PASHA v. MR C S RAMPRIYA DAS — Karnataka High Court (2026-06-03)
M S PARAMESH KUMAR v. SHIVANNA — Karnataka High Court (2026-06-03)
PRASAD REDDY v. SRI H NARAYAN — Karnataka High Court (2026-06-03)
SRI NASIR AHAMED v. MR MODI AHMED @ MODI NAWAB — Karnataka High Court (2026-06-02)
SMT CHINNAMMAYYA v. SRI N K MURTHY — Karnataka High Court (2026-06-02)
SUNITHA MAHILA MANDALI R v. R S HONNE GOWDA — Karnataka High Court (2026-06-02)
GAYATHRI A B v. A V BHARATHI — Karnataka High Court (2026-06-02)
SRI DARSHAN R T v. SMT JAYAMMA — Karnataka High Court (2026-06-02)