LALIT BATRA

3,611 recorded High Court judgment(s) · 2018–2024

Courts

Disposal nature

Recent judgments

• ANAND KUMAR ETC. v. KAILASH CHAND ETC. — Punjab & Haryana High Court (2024-05-07)
• (O&M) BIMLA DEVI AND ANR. v. LAKSHMI DEVI AND ORS. — Punjab & Haryana High Court (2024-05-02)
• REWATI ETC v. SANTRA ETC — Punjab & Haryana High Court (2024-04-05)
• JIA LAL v. STATE OF HARYANA — Punjab & Haryana High Court (2024-03-06)
• STATE OF HARYANA, ETC. v. JIA LAL — Punjab & Haryana High Court (2024-03-06)
• SWARAN KUMAR v. STATE OF HARYANA AND OTHERS — Punjab & Haryana High Court (2024-01-08)
• KUSUM LATA ALIAS PINKI v. SURAJ BHAN — Punjab & Haryana High Court (2024-01-05)
• GURMAIL KAUR AND OTHERS v. STATE OF PUNJAB AND OTHERS — Punjab & Haryana High Court (2024-01-05)
• JASWANT SINGH AND ORS v. STATE OF PUNJAB AND ORS — Punjab & Haryana High Court (2024-01-05)
• BALJINDER KAUR v. STATE OF PUNJAB AND OTHERS — Punjab & Haryana High Court (2024-01-05)