LAKSHMI KANT SHUKLA

20 recorded High Court judgment(s) · 2026–2026

Courts

Disposal nature

Recent judgments

• ANKIT KUMAR v. STATE OF U.P. AND 5 OTHERS — Allahabad High Court (2026-05-06)
• RAJAT PANDEY v. State of UP AND ANOTHER — Allahabad High Court (2026-05-06)
• OM SHARAN v. State of U.P. AND 2 Others — Allahabad High Court (2026-05-06)
• VIKRAM BANSFOR v. State of UP AND 3 OTHERS — Allahabad High Court (2026-05-06)
• ABDUL HAKEEM ALIAS MUNNA v. STATE OF U.P. AND ANOTHER — Allahabad High Court (2026-05-06)
• ASHOK KUMAR BAGHEL v. STATE OF U.P. AND ANOTHER — Allahabad High Court (2026-05-06)
• ANAND v. State of U.P. AND 3 OTHERS — Allahabad High Court (2026-05-06)
• SMT. PRITI AND 3 OTHERS v. State of UP AND ANOTHER — Allahabad High Court (2026-05-06)
• SACHIN KUMAR v. STATE OF U.P. AND 2 OTHERS — Allahabad High Court (2026-05-05)
• VIRENDRA BAHADUR PAL v. STATE OF U.P. AND 2 OTHERS — Allahabad High Court (2026-05-05)