L.VICTORIA GOWRI, N.SENTHILKUMAR

27 recorded High Court judgment(s) · 2026–2026

Courts

Disposal nature

Recent judgments

• Kalaiarasi v. The State Rep by — Madras High Court (2026-05-14)
• S.Vijaya v. The Inspector General of Prisons, — Madras High Court (2026-05-14)
• Chinnapillai v. The District collector — Madras High Court (2026-05-13)
• J.Vinoth v. Directorate of school Education — Madras High Court (2026-05-13)
• M/s.Malles Constructions Private Limited v. Vasa Siva Naga Ganesh Kumar — Madras High Court (2026-05-13)
• Evelin Janila v. The Deputy Inspector General of Prison — Madras High Court (2026-05-13)
• Kousalya v. Home Secretary — Madras High Court (2026-05-13)
• K.Meganathan v. The Government of Tamil Nadu — Madras High Court (2026-05-13)
• Arakkonam, B.Farmer, Production, Group v. The District collector — Madras High Court (2026-05-13)
• J.Yogesh Kumar v. The Superintendent of Police, — Madras High Court (2026-05-13)