L.VICTORIA GOWRI

591 recorded High Court judgment(s) · 2024–2026

Courts

Disposal nature

Recent judgments

• M/s.Samarpana Charitable Trust v. State of Tamilnadu — Madras High Court (2026-05-14)
• S P Minerals v. Assistant Commissioner — Madras High Court (2026-05-14)
• A.Venkatesan v. The Secretary to Government — Madras High Court (2026-05-14)
• Archana v. The Deputy State Tax Officer — Madras High Court (2026-05-14)
• Ms Gnanasekaran v. State Tax Officer — Madras High Court (2026-05-14)
• Tvl Kochai Karthi Kadai v. The State Tax Officer — Madras High Court (2026-05-14)
• S.Samrat v. THE SUB REGISTRAR — Madras High Court (2026-05-14)
• R.Ramesh v. The Director of Adi Dravidar welfare — Madras High Court (2026-05-13)
• MR.J.Manikandan v. The Commissioner — Madras High Court (2026-05-13)
• N.Ranganathan v. The Secretary — Madras High Court (2026-05-13)