LexL.VICTORIA GOWRI
11,053 recorded High Court judgment(s) · 2023–2026
Open in Lexace · Search this judge's casesCourts
| Madras High Court | 11053 |
Disposal nature
| DISPOSED OF | 4011 |
| ALLOWED | 2800 |
| CLOSED | 1665 |
| DISMISSED | 699 |
| ORDERED | 570 |
| WITHDRAWN DISMISSED | 469 |
| GRANTED | 399 |
| DISMISSED AS INFRUCTUOUS | 158 |
Recent judgments
- S.P.Shunmugam v. The Superintendent of Police, — Madras High Court (2026-06-04)
- S.Murugesan v. The Deputy Superintendent of Police, — Madras High Court (2026-06-04)
- D.Alagupandiyan v. The Deputy Superintendent of Police — Madras High Court (2026-06-03)
- M.Maheshkumar v. The State of Tamilnadu Rep. by The Deputy Superintendent of Police — Madras High Court (2026-06-03)
- Mariyappan v. The State of Tamilnadu Rep. by its The Superintendent of Police — Madras High Court (2026-06-03)
- Karuppasamy v. The Superintendent of Police, Thoothukudi District — Madras High Court (2026-06-03)
- Kuppamuthu v. The District Collector, — Madras High Court (2026-06-03)
- Krishnakumar v. State Of Tamilnadu Rep By Inspector Of Police, Kaliyakkavilai — Madras High Court (2026-06-03)
- Sivasamy v. Anbalagan — Madras High Court (2026-06-03)
- Sasikumar v. State Of Tamilnadu Rep By The Sub -Inspector Of Police, Thiruvonam — Madras High Court (2026-06-02)