LexL.VICTORIA GOWRI
119 recorded High Court judgment(s) · 2023–2024
Open in Lexace · Search this judge's casesCourts
| Madras High Court | 119 |
Disposal nature
| DISPOSED OF | 81 |
| DISMISSED | 15 |
| WITHDRAWN DISMISSED | 13 |
| DISMISSED AS INFRUCTUOUS | 4 |
| DISMISSED FOR NON-PROSECUTION | 3 |
| ORDERED | 1 |
| CLOSED | 1 |
| DISPOSED OF ACCORDINGLY | 1 |
Recent judgments
- Kalimagadevi Kannayiram v. Aspire Home Finance Corporation Limited — Madras High Court (2024-12-20)
- Sakthivel v. The District Collector — Madras High Court (2024-12-20)
- Noorulla v. The District Collector — Madras High Court (2024-12-20)
- J. INDRANI @ JEYANTHI v. THE STATE OF TAMIL NADU — Madras High Court (2024-12-20)
- The Commissioner v. Srirangam Town Welfare Association — Madras High Court (2024-12-20)
- M.AYYAPPAN, v. THE STATE OF TAMIL NADU — Madras High Court (2024-12-20)
- REDEEM, REP. BY ITS SECRETARY, v. THE PRINCIPAL SECRETARY TO — Madras High Court (2024-12-20)
- AL.ABDUL RAHMAN v. THE DISTRICT COLLECTOR — Madras High Court (2024-12-20)
- VENKATESWARAN.D v. THE SECRETARY TO GOVT., — Madras High Court (2024-12-20)
- Suseela.C v. The District Collector — Madras High Court (2024-12-20)