L. S. PIRZADA

40 recorded High Court judgment(s) · 2025–2026

Courts

Gujarat High Court

38-RULE ABSOLUTE/ALLOWED @ FH	12
27-WITHDRAWN @ ADM.STAGE	9
43-DISMISSED FOR DEFAULT @ FH	7
39-RULE DISCHARGED/DISMISSED @ FH	3
DISPOSED AS INFRUCTUOUS	3
53-ALLOWED / GRANTED @ ADM.STAGE	3
DISMISSED AS INFRUCTUOUS	1
56-DISPOSED AT ADMISSION STAGE	1

LANDSMILL AGRO PRIVATE LIMITED v. MT CLEAROCEAN MARAUDER (IMO 9890446) — Gujarat High Court (2026-06-06)
MOOLSING BAHADOORSINGH CHAUHAN v. AUTHORIZED OFFICER OF AUTHUM INVESTMENT AND INFRASTRUCTURE LTD. — Gujarat High Court (2026-06-01)
YOGESH PREMJIBHAI SUVARIYA v. STATE OF GUJARAT — Gujarat High Court (2026-03-17)
PATEL MADHUBEN DINESHBHAI v. STATE OF GUJARAT — Gujarat High Court (2025-08-28)
SURAT PANJRAPOLE (AAKHAKHOL PANJRAPOL) THROUGH KAUSHAL BIPINCHANDRA DESAI v. STATE OF GUJARAT — Gujarat High Court (2025-08-28)
ANILBHAI CHHAGANBHAI VALA v. STATE OF GUJARAT — Gujarat High Court (2025-08-12)
HIMMATBHAI MADHABHAI DAFDA v. STATE OF GUJARAT — Gujarat High Court (2025-08-07)
VIRALKUMAR AMRATBHAI PATEL v. STATE OF GUJARAT — Gujarat High Court (2025-07-21)
ANIL EKNATH SAWANT v. VANDANA ANIL SAWANT — Gujarat High Court (2025-07-21)
JOLLYBEN W/O ANUJBHAI VINODBHAI BHATT AND D/O HASMUKHBHAI MANIYAR v. STATE OF GUJARAT — Gujarat High Court (2025-07-11)