L.S. JAMIR

108 recorded High Court judgment(s) · 2022–2025

Courts

Gauhati High Court

108

Disposed Of	89
Dismissed on withdrawal with liberty to approach again	8
Dismissed	8
Allowed	2
Dismissed On withdrawal no order for such liberty	1

SHRI LITSAMONG SANGTAM, v. THE STATE OF NAGALAND AND 3 ORS — Gauhati High Court (2025-04-06)
SMTI. KITOHOLI K. v. THE STATE OF NAGALAND AND 4 ORS — Gauhati High Court (2025-02-13)
SHRI LIMAAKUM AO AND 24 ORS v. THE UNION OF INDIA AND 13 ORS — Gauhati High Court (2025-02-13)
SMTI TALIKALA v. STATE OF NAGALAND AND 4 ORS — Gauhati High Court (2025-02-12)
SHRI. KAILASH NATH JHA @ K.N.JHA v. THE STATE OF NAGALAND AND 4 ORS — Gauhati High Court (2025-02-09)
SHRI LIMTHURE YIMCHUNGER v. THE STATE OF NAGALAND AND 5 ORS — Gauhati High Court (2024-06-19)
SHRI YESUKIU v. THE STATE OF NAGALAND AND 11 ORS — Gauhati High Court (2024-06-19)
SMT. RENBENI v. THE STATE OF NAGALAND AND 3 ORS — Gauhati High Court (2024-06-18)
SMTI. MEYATOLA v. THE STATE OF NAGALAND AND 3 ORS — Gauhati High Court (2024-06-18)
SHRI. GOURO POJAR v. THE STATE OF NAGALAND AND 4 ORS — Gauhati High Court (2024-06-17)